Supreme Court - Daily Orders
Ritu Anchal vs Alok Anchal on 3 July, 2014
Ô ITEM NO.39 REGISTRAR COURT.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Transfer Petition(s)(Criminal) No(s). 190/2013
RITU ANCHAL & ANR. Petitioner(s)
VERSUS
ALOK ANCHAL Respondent(s)
(with appln. (s) for stay and office report)
Date : 03/07/2014 This petition was called on for hearing today.
For Petitioner(s)
Ms. Naresh Bakshi ,Adv.
For Respondent(s)
Mr. Ranjeet Singh, Adv.
Mr. K. V. Sreekumar ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In spite of final opportunity, the respondent has not filed counter affidavit.
The matter is complete.
Registry to process the same for listing before the Hon’ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.07.05 12:13:55 IST Reason: