Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Rajasthan - Subsection Section 97(1) in The Rajasthan Agricultural Produce Markets Rules, 1963 (1)If any agreement is entered into between the lender and the borrower, the lender shall supply a copy of the agreement to the borrower.
