Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] Union of India - Subsection Section 7A(2) in The Citizenship (Amendment) Act, 2003 (2)The person registered as an overseas citizen of India under sub- section (1) shall be an overseas citizen of India as from the date on which he is so registered.
