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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(7)(d) in National Law University Delhi Act, 2007

(d)be the competent authority to appoint the teachers, librarians, finance officer and other officers in consultation with the Chancellor on the recommendations of the selection committee appointed by the Executive Council thereof for that purpose in accordance with the guidelines prescribed;