Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(b)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b)(v) in The Telecommunications Act, 2023

(v)any non-government entity vested with the ownership, control or management of any public facility or class of public facilities, as may be notified by the Central Government;