Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 6 in Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009

6. Disposal of claim.

- On an application/claim filed by Officers/employees or their legal heirs the District Election Officer shall prepare a report and submit it with his recommendation to the Chief Electoral Officer within 7 days of filing of the application/ claim. The Chief Electoral Officer shall dispose the application/claim within 7 days of the receipt of the recommendation from the District Election Officer and pass the award for payment, and the District Election Officer/Collector on receiving the order shall make the payment of ex-gratia compensation immediately.