Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(b)which he has failed to disclose in a return of income furnished by him under the Income-tax Act before the date of commencement of this Act, or