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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(3)In all registration Offices a book called Register of deeds of apartments under the "Madhya Pradesh Prakoshtha Swamitva Adhiniyam" and an index relating thereto shall he kept in such form and shall contain such particulars as may be prescribed.