National Green Tribunal
Jayaram Gouda S/O. Madavenkatappa ... vs The Union Of India Rep. By Its Secretary ... on 30 January, 2020
Author: K. Ramakrishnan
Bench: K. Ramakrishnan
Item Nos. 11 and 12
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 195 of 2017 (SZ)
IN THE MATTER OF:
Jayaram Gouda
... Applicant(s)
WITH
Union of India, New Delhi
and others. .. Respondents
For Applicant(s) M/s. A. Yogeshwaran
For Respondent(s): M/s. Sumathi for R1
M/s. M. Devraj Ashok for R3 & R5
M/s. T.V. Sekar for R4
Appeal No. 44 of 2015 (SZ)
(M.A.No.259 of 2015)
IN THE MATTER OF:
Jayaram Gouda
... Appellant(s)
WITH
Union of India, New Delhi
and others.
.. Respondents
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Date of hearing: 30.01.2020
CORAM: HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER
For Appellant(s) M/s. A. Yogeshwaran
For Respondent(s): M/s. Sumathi for R1
M/s. M. Devraj Ashok for R3 & R5
M/s. T.V. Sekar for R4
ORDER
Heard in part. Post the matters on 08.02.2020.
.........................................J.M. (Justice K. Ramakrishnan) .........................................E.M. ( Saibal Dasgupta ) O.A. No. 195 of 2017 & Appeal No.20 of 2019 30th January, 2020 KR.
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