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National Green Tribunal

Jayaram Gouda S/O. Madavenkatappa ... vs The Union Of India Rep. By Its Secretary ... on 30 January, 2020

Author: K. Ramakrishnan

Bench: K. Ramakrishnan

Item Nos. 11 and 12

                   BEFORE THE NATIONAL GREEN TRIBUNAL
                        SOUTHERN ZONE, CHENNAI

                     Original Application No. 195 of 2017 (SZ)


IN THE MATTER OF:

Jayaram Gouda

                                                  ...   Applicant(s)


                                       WITH


Union of India, New Delhi
and others.                                                    .. Respondents




For Applicant(s)                               M/s. A. Yogeshwaran


For Respondent(s):                            M/s. Sumathi for R1
                                              M/s. M. Devraj Ashok for R3 & R5
                                              M/s. T.V. Sekar for R4


                            Appeal No. 44 of 2015 (SZ)
                              (M.A.No.259 of 2015)

IN THE MATTER OF:

Jayaram Gouda

                                                  ...   Appellant(s)




                                       WITH

Union of India, New Delhi
and others.
                                                    .. Respondents

                                        1
 Date of hearing: 30.01.2020



CORAM:     HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
           HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER



For Appellant(s)                              M/s. A. Yogeshwaran


For Respondent(s):                            M/s. Sumathi for R1
                                              M/s. M. Devraj Ashok for R3 & R5
                                              M/s. T.V. Sekar for R4



                               ORDER

Heard in part. Post the matters on 08.02.2020.

.........................................J.M. (Justice K. Ramakrishnan) .........................................E.M. ( Saibal Dasgupta ) O.A. No. 195 of 2017 & Appeal No.20 of 2019 30th January, 2020 KR.

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