Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in The Service Tax Rules, 1994 (3)[ Every assessee shall submit the half-yearly return electronically] [Inserted (w.e.f. 1.10.2011) by Notification No.43/2011-Service Tax dated 25/08/2011.]
