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State of Rajasthan - Section

Section 24 in The Rajasthan Boilers Rules, 1954

24. Note of transferred and dismantled boilers.

- Wherever a boiler has been transferred at another State or broken up, the fact shall be noted in the register. In the case of a boiler that has been permanently dismantled the Registration Book and the Memorandum of Inspection Book shall be destroyed.V. Administrative Instructions for Inspection