Supreme Court - Daily Orders
Puneet Sabharwal vs Cbi on 11 December, 2021
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.24 Court 14 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).2044/2021
PUNEET SABHARWAL Petitioner(s)
VERSUS
CBI Respondent(s)
(IA No. 61061/2021 - INTERVENTION APPLICATION)
Date : 11-12-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
[IN CHAMBER]
For Petitioner(s) Mr. Viresh B. Saharya, AOR
Mr. Akshat Agarwal,Adv.
For Respondent(s) Mr. D. K. Devesh, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Manoj K. Mishra Adv.
Mr. Rajesh Kumar Adv.
Mr. Kunal Rao Adv.
Mr. Mohnish Nirwan Adv.
Mr. Akarsh Sharma Adv.
Ms. Ritika Gaur Adv.
Ms. Banshika Garg Adv.
Mr. Shashank Rai Adv.
Mr. A. Deb Kumar, Adv
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
In Special Leave Petition, notice has been issued. The application for impleadment/intervention will have to be considered along with the main petition.
Registry to process the Special Leave Petition Signature Not Verified for listing before the appropriate Bench.
Digitally signed by Charanjeet kaur Date: 2021.12.11 17:01:57 IST Reason: (B.Parvathi) (Beena Jolly)
Court Master Court Master