Patna High Court - Orders
Durga Prasad Singh & Ors vs The State Of Bihar & Ors on 17 February, 2016
Author: Kishore Kumar Mandal
Bench: Kishore Kumar Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8688 of 2013
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1. Durga Prasad Singh S/O Late Bishundeo Singh Resident Of MLA Flat
No. 65 + 66 Birchand Patel Path, P.S. - Kotwali, Dist - Patna
2. Bhai Birendra S/O Late Rajendra Pd. Rai Resident Of MLA Flat No. 18
R.Block, P.S. Kotwali, Dist. - Patna
3. Braj Kishor Singh S/O Sri Yamuna Singh MLA Flat No. 25 And 26
Birchand Patel Path, P.S. - Kotwali, Patna
4. Dinesh Kumar Singh S/O Sri Dharikshan Singh Resident Of MLA Flat
No. 109 And 110, Birchand Patel Path, P.S. - Kotwali, Patna
5. Raghvendra Pratap Singh S/O Late Ambika Shran Singh Resident Of
MLA Flat No. 49 And 50, Birchand Patel Path, P.S. - Kotwali, Dist. - Patna
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Chief Secretary, Office Situated At
Main Secretariat, P.S. Sachiwalya, Dist. Patna
2. The Additional Secretary, Bihar Bidhan Sabha, Patna
3. The Principal Secretary, Department Of Building Construction, Bihar,
Patna, Office Situated At Bisheswariya Bhawan, P.S. Shashtri Nagar,
Bailey Road, Patna
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.9364 of 2014
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1. Bhumendra Narain Singh, S/o Late Krishna Kant Singh, Village-
Goreakothi, P.S.- Goreakothi, Distt- Siwan. At present 47-48 M.L.A. Flat,
Veerchand Patel Path, P.S. Kotwali, District- Patna
2. Vyas Deo Prasad, S/o Late Ambika Pd., Mohalla Siwan, P.S. Nagar
Siwan, Distt- Siwan. At present 119-120 M.L.A. Flat, Veerchand Patel
Path, P.S. Kotwali, District- Patna
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Building
Construction Department, Govt. of Bihar, Patna
2. Secretary, Bihar Legislative Assembly, Bihar, Patna
3. The Principal Secretary, Building Construction Department, Govt. of
Bihar, Patna
4. The Land Estate Officer, Building Construction Department, Govt. of
Bihar, Patna
5. The Competent Authority, Bihar Legislative Assembly, Bihar, Patna
6. The Executive Engineer, Building Construction Department, Patliputra
Division, Patna
7. The District Magistrate, Patna
8. The Additional District Magistrate, Law and Order, Patna
.... .... Respondent/s
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Patna High Court CWJC No.8688 of 2013 (15) dt.17-02-2016
2/4
with
Civil Writ Jurisdiction Case No.10664 of 2014
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1. Shri Nitin Naveen, Son of Late Naveen Kishore Sinha, Resident of 137+
138 M.L.A. Flat, Birchand Patel Patha Police Station- Kotwali, District-
Patna
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary, Office situated at Main
Secretariat, Police Station- Sachiwalaya, District- Patna
2. The Additional Secretary, Bihar Bidhan Sabha, Patna
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.11691 of 2014
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1. Munni Devi wife of Mukhetshwar Ojha, resident of House No. 6, Road
No. 6, R. Block, Patna, P.S.- Sachivalaya, District- Patna
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Building
Construction Department, Govt. of Bihar, Patna
2. Secretary, Bihar Legislative Assembly, Bihar, Patna
3. The Principal Secretary, Building Construction Department, Govt. of
Bihar, Patna
4. The Land Estate Officer, Building Construction Department, Bihar, Patna
5. The Competent Authority, Bihar Legislative Assembly, Bihar, Patna
6. The Executive Engineer, Building Construction Department, Patliputra
Division, Patna
7. The District Magistrate, Patna
8. The Additional District Magistrate, Law and Order, Patna
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.10148 of 2014
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1. Sri Ramdeo Mahto ( M.L.A. ) son of Late Ram Ratan Mahto resident of
29/30, M.L.A. Flat, Birchand Patel Path, Police Station - Kotwali, District -
Patna
2. Sri Janardan Manjhi ( M.L.A. ) son of Late Rameshwar Manjhi resident
of 41/42, M.L.A. Flat, Birchand Patel Path, Police Station - Kotwali, Patna
3. Sri Bhola Roy ( M.L.A. ) son of Late B.K. Roy resident of 51/52, M.L.A.
Flat, Birchand Patel Path, Police Station - Kotwali, District - Patna
4. Sri Sonelal Hembram ( M.L.A.) son of Late Ram Sahay Hembram
resident of 103/104, M.L.A. Flat, Birchand Patel Path, Police Station -
Kotwali, District - Patna
5. Sri Bibhash Chandra Choudhary ( M.L.A. ) son of Late Rani Chand
Choudhary resident of 95/96, M.L.A. Flat, Birchand Patel Path, Police
Patna High Court CWJC No.8688 of 2013 (15) dt.17-02-2016
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Station - Kotwali, District - Patna
6. Sri Krishna Kumar Rishi ( M.L.A.) son of Dhani Rishi resident of 93/94,
M.L.A. Flat, Birchand Patel Path, Police Station - Kotwali, District - Patna
7. Sri Pawan Jayswal ( M.L.A. ) son of Sri Mahendra Pd. Choudhary
resident of 101/102, M.L.A. Flat, Birchand Patel Path, Police Station -
Kotwali, District - Patna
8. Sri Shivji Rai ( M.L.A. ) son of Late Sita Ram Rai resident of 83/84,
M.L.A. Flat, Birchand Patel Path, Police Station - Kotwali, District - Patna
9. Sri Aman Kumar ( M.L.A. ) son of Sri Ramautar Paswan resident of
85/86, M.L.A. Flat, Birchand Patel Path, Police Station - Kotwali, District -
Patna
10. Sri Kumar Shailendra ( M.L.A. ) son of Kumar Nityanand Singh
resident of 87 to 90, M.L.A. Flat, Birchand Patel Path, Police Station -
Kotwali, District - Patna
11. Dr. Arun Kumar ( M.L.A. ) S/o Late Chhotkan Mandal resident of New
Family Type No.19, R.Block, Patna
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Office Situated at Main
Secretariat, Police Station - Sachiwalaya, District - Patna
2. The Additional Secretary, Bihar Bidhan Sabha, Patna
3. The Principal Secretary, Department of Building Construction, Bihar,
Patna office Situated at Bishwaswaraiya Bhawan, Police Station - Shastri
Nagar, Bailey Road, Patna
.... .... Respondent/s
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Appearance:
(In CWJC No.8688 of 2013)
For the Petitioner/s : M. Ram Sandesh Roy, Advocate.
For the respondent
Vidhan Sabha : Mr. D.K.Sinha, Sr. Advocate.
& Mr. Abhinay Raj, Advocate
(In CWJC No.9364 of 2014)
For the Petitioner/s : Mr. Mukesh Kant, Advocate.
For the respondent
Vidhan Sabha : Mr. D.K.Sinha, Sr. Advocate.
& Mr. Abhinay Raj, Advocate
For the State : Mr. Mritunjay Kumar AC to AAG10
In CWJC No.10664 of 2014)
For the Petitioner/s : Mr. Ram Sandesh Roy, Advocate
For the Respondent
Vidhan Sabha : Mr. D.K.Sinha, Sr. Advocate.
& Mr. Abhinay Raj, Advocate.
For the State : Mr. Arun Kumar Prasad, AC to SC-7
(In CWJC No.11691 of 2014)
For the Petitioner/s : Mr. Mukesh Kant, Advocate.
For the Respondent/s : Mr. Abhinay Raj, Advocate.
(In CWJC No.10148 of 2014)
For the Petitioner/s : Mr. Ram Sandesh Roy, Advocate.
For the respondent
Patna High Court CWJC No.8688 of 2013 (15) dt.17-02-2016
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Vidhan Sabha :
Mr. D.K.Sinha, Sr. Advocate.
& Mr. Abhinay Raj, Advocate
For the State : Mr. Patanjali Rish AC to AAG-10
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CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
MANDAL
ORAL ORDER
15 17-02-2016Heard Mr. Mukesh Kant & Mr. Ram Sandesh Roy in support of the batch of the writ petition(s) which have been heard together with the consent of the parties as also Mr. D.K.Sinha appearing for the Bihar Legislative Assembly as well as the respective State counsels.
Counsel for the petitioners' state that due to intervening circumstances, the writ application(s) have lost its/their relevance. They have become infructuous.
The writ application(s) are accordingly, disposed of having become infructuous.
(Kishore Kumar Mandal, J) Shyam/-
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