Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(1)(iii) in The Orissa Urban Police Act, 2003 (iii)specifying the number, colour and position of lights to be used on vehicles in streets and the hours between which such lights should be used;