Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3) in The Andhra Pradesh Special Protection Force Act, 1991

(3)A member of the Force shall not by reason of his suspension from his office cease to be a member of the Force; and he-shall during that period be subject to the same responsibilities, discipline and penalties to which he would have been subjected if he were on duty.