Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(4) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Banks) Regulations, 2003 (4)Only branch office of the banks catering to the neighbourhood banking facilities will be permitted.
