Section 50 in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
50. Terms of office of Presiding Officer and Members of the Authority.
- The Presiding Officer of an Authority shall hold office for a term of three years from the date on which he enters upon his office or until he attains the age of sixty-five years, whichever is earlier.Provided that the term of office of Members of the Authority shall be thirty six months from the date of appointment by the Government.
