Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 251] [Entire Act] Union of India - Section Section 292 in The Income Tax Act, 1961 292. Cognizance of offences. - No Court inferior to that of a presidency magistrate or a magistrate of the first class shall try any offence under this Act.
