Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

United India Insurance Co Ltd vs Jali Siddappa S/O Jali Thindappa on 7 December, 2009

Author: V.Jagannathan

Bench: V.Jagannathan

.4' m5' am ~ma"'m 3 ts mwwwa es % I: '{RE:$pfif3.§§fiE~ afi & 3: Tim maxi mum ax? K.AmA*rA;<:a 2%? mmm ms 12$ m my cry gagsmfig 2&9' ; f f _ BEF@E mm mwsm hmJz:s*1':scE v,J&Q§%¥:e§':?$i§3? 7 M.§'.A.N .351 .EL UI1itedInd'1aE:1a:;§amC:d;,=Lt&;--,,_ vmwdmdm GET»? x *Ffc%a.d*;., ;'nl§§n1p§£:x, _ » F.J. m_V ' {By S2'i*Qi5;-§:via§mV%§:;'.§5.§§§v;::"'* % Jegisiaezappgg s;?§g§ '?hir:&a§@, i ' Gram;

' ' K,£§at§f@fé§.§i§"%§§A mjaré ,_ F@£%..§m«;r3$:aat:3r;

" liiemr €§:@v?,.H¢sgimL ~ Késétzzzrg Kufiiizgi zazuzg ézm-am. mm smasmrm T3513 Efifi is 52% 1.1} Sfififii af Wlfigfiais agaizmt 'kw mfim fiamé i3.iQ.Q& yassfi in 'fifeiifia Kmfiglffié an 'Elm fix af this Laban: mxci Sammiaséangr far Cemwnsatigmg éiairém «w'ww*nw"<swmvww Hawvm mwwama WE" wwfifififwflfifififik li"'$£9iu»?!'é2""§ K.»5a.W».3?°a'7,i¥ W? I ' fiyizg is mrzswz iiza mafifixm Tfm M325. mmkfi an fez:
fisurt fieliwgw the fe1low*i%:- e3U§§19fiEE€T €312 suamfinaég in sf {st}.
9. crushing maelrfine at the page cofitad into a case af vehicle imumcl with %% %ki9iam:& am ciaim wtitian af«:f%&:;'.:3;;;i_€.$?2&G{~ am the iiabiiity ma Y harm, this am: is by Cmimei fer aim 2, saw apWZiax2"£'.«I:i3.'§:'sr.2,§i'ga-:,z§a._ §&mnd322,t$ timugh .. ~ V af thg ieamafi Qmxmei far Em whik an 3 T -- . 7m&¢Ex§r'ze 92: tm piacé sf wark ix" 2%? firm fififfififizfiiififi and him fize mifi izxjuw Ema fhmz atmfkutafi 3.3 an amfient mid ta imam ham mgurrea an ?.Z§.3€3§*% §§;K&«3§ {.3}-w » wwwn'mmew:2 wmai :2'Mf""kPfi'tL§'é't§£:?'"€l$.W"%iN:M% €t('HWw"»H"'l' "qw'3.yJW&..5W'<z.€1 ' " '$33 warifirg fig}: a mimic =u3=_.":'=; -T $;i'A._ifi.é3 mma an 3636 ézmurfi witix Elm apmlmt. in azflar ta:
a fialaue claim was mafia wfisre the mm Gamma} task ms: {:31 "
rwaré azfi 'trim &mumm ;mau;;ea%% 2:§% himefii 4-. Having gem by the aiafinant Mm is gage:-M that ting: hfimxy ham as the ciazmnt' whiie he was wasrlfim mi vary difzmli: ta draw. fimmry 3%' {£16 irxjug gimn in the €%*{%uz1d'}A *7" té-a§ ws}l as 'glass mag aitweé: which méhxzzmi $3: the Etmuraxm gmm mg 33; :2 £5 may fiam gm gm V the iajmy Wag fiaazafi whmz maghéné ,§ tiiza may ms hm: Emmi; mm §E"::°§.3..t'$ at a may as as tax akafim aamymaatiars §-am the Emurazm C6 32: the fam ef' 'aim §3;§$'£$iff£ gf' fix 'warm WWW.» wwwma WK" mJ%mr%&"W'aa*WW"m% Mawm mm'Is,).~.\':£H WE" KKKNREKKA Wififi CWUWY 3 ' " 1 ' Efilit flzfi 'thfi sémt, :: is wtamsrm am: am injury mamem t was Hat 9:: amwtznt mi" aim vehiaée the agémfiant mam gm exams. §éa%:yJ %% gism by 2.213 azaamm that w§3i13:'f:1sa mmdar tbs hub ofthss Earrry, t1?:§}a;:yV€i:*f§rz2sf mamm A eighth arfi ztmmx-ye the__ hub gig ma cauaing injuzy is: the at all, In the {ease as tiw czaimmg himaif ma mi tim am ahmt af "

a false "?:mfj fggfmra {kw skim' frifitzmi ané 3.5 ssuzciizcgfivas tamfi}? in ssrmr in net

--:";g:fi?ci§1;§g tag jfiiéasa €115 fakwixg eré$:~ am§§..war§§?t§m§~i'§::miiam§ Ehnt fig was sat aaifieg % A * the aigsm Pafizzm gs fiismfiasgefii mm: is:

_ :ie§«o§3it 'he rwtyéfié ta Ehfi a§@}1&n':§ sd/-
JUDGE