Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] Greater Bengaluru City Corporation - Section 12A(2) in Bangalore Development Authority Act, 1976 (2)The Secretary shall receive such monthly salary and other allowances as the State Government may from time to time determine.
