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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(4)After ensuring that the application is complete in all respects and in accordance with the provisions of the Ordinance, the Registrar shall register the applicant Association as well as its Memorandum and bye laws and issue a duly numbered Certificate of Registration in Form IV.