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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(c) in The Indian Forest Act, 1927

(c)[ contrary to any prohibition under Section 30, clears or breaks up any land for cultivation or for any other purpose, or cultivates or attempts to cultivate any land in any other manner in any protected forest;] [Substituted by Section 5 (ii) of M.P. Act No. 9 of 1965.]