Section 2(i) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963
(i)"words and expressions" defined in the Rajasthan Tenancy Act, 1955 (Rajasthan Act 3 of 1955), and in the Rajasthan Land Revenue Act, 1956 (Rajasthan Act 15 of 1956) but not defined in this Act shall, wherever used herein be construed to have the meanings respectively assigned to them by those Acts [; and] [Substituted by Rajasthan 15 of 1975.]
