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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 58(1)(i) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(i)is of unsound mind and has been so declared by a competent court; or