Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 12 in Jammu and Kashmir Code of Civil Procedure Act, 1977 12. Court in which suits to be instituted. - Every suit shall be instituted in the Court of the lowest grade competent to try it.
