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State of Punjab - Section

Section 53 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab

53.

To remit in the whole of the State of Punjab the court-fee payable by Government Departments in respect of applications made under the provisions of Sections 3 and 4 of the Punjab Instruments (Control of Notices) Act, 1957, P.G. Notification No. 4162. Stamps. II (59/1714 dated 28th July, 1959).