Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(c) in Compounded Levy Scheme for Mini-Cement Plants, 2001

(c)The dealers covered under this scheme shall be subject to all provisions of the Rajasthan Sales Tax Act, 1994 and Rules made thereunder the terms and conditions contained in this Notification.