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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(2)The payment of cess shall be made once in each quarter and it shall be paid in such a manner so that bank draft through which the payment of cess for the quarter concerned is made reaches the competent authority concerned on or before the 7th day counted from the terminal day of the previous quarter.