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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14) in The Rabindra Bharati Act, 1981

(14)"non-teaching staff' in relation to the University or a college, institution or centre affiliated to the University means the nonteaching staff, not holding any teaching post (including part-time teaching post), appointed or recognized as such by the University, and includes technical staff but does not include a Librarian or an officer.Explanation. - "Technical staff" shall mean the staff holding any technical post, by whatever name called, appointed or recognizfed as such by the University;