Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 39(1)] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(1)(a) in Maharashtra Industrial Development Act, 1961 (a)any land acquired by the State Government and transferred to it, without undertaking or carrying out any development thereon; or