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[Cites 0, Cited by 1] [Section 45] [Entire Act]

State of Manipur - Subsection

Section 45(2) in The Manipur Panchayati Raj Act, 1994

(2)The Secretary shall be in charge of the office of the Gram Panchayat and shall perform all the duties and exercise all the powers imposed or conferred upon him by or under this Act or any rules or bye-law made thereunder.