Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(1)(vii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (vii)Not more than two Heads of the Department nominated by the Vice Chancellor from each faculty on rotation basis;