Gujarat High Court
Bardoli Shreerang Exhibitors Private ... vs Manharlal Dhansukhlal Golwala on 13 September, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SA/249/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 249 of 2017
With
SECOND APPEAL NO. 250 of 2017
With
SECOND APPEAL NO. 251 of 2017
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BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED....Appellant(s)
Versus
MANHARLAL DHANSUKHLAL GOLWALA....Respondent(s)
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Appearance:
MR JIGAR M PATEL, ADVOCATE for the Appellant(s) No. 1
NOTICE NOT RECD BACK for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 13/09/2017
ORAL ORDER
Let the service of notice be awaited for a further period of one week.
(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Sep 14 00:38:40 IST 2017