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Gujarat High Court

Bardoli Shreerang Exhibitors Private ... vs Manharlal Dhansukhlal Golwala on 13 September, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                       C/SA/249/2017                                               ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                  SECOND APPEAL NO. 249 of 2017


                                                  With
                                  SECOND APPEAL NO. 250 of 2017
                                                  With
                                  SECOND APPEAL NO. 251 of 2017
         ==========================================================
             BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED....Appellant(s)
                                     Versus
                 MANHARLAL DHANSUKHLAL GOLWALA....Respondent(s)
         ==========================================================
         Appearance:
         MR JIGAR M PATEL, ADVOCATE for the Appellant(s) No. 1
         NOTICE NOT RECD BACK for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                         Date : 13/09/2017


                                             ORAL ORDER

Let the service of notice be awaited for a further period of one week.

(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Sep 14 00:38:40 IST 2017