Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act] Union of India - Subsection Section 2(5)(j) in The Wealth-Tax Act, 1957 (j)"Income-tax Act" means the Income-tax Act, 1961 (43 of 1961);