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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(a) in The Orissa Hindu Religious Endowments Act, 1951

(a)the names of past and present trustees and particulars as to the custom, or the direction of the founder, if any, regarding succession to the office of trustee;