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[Cites 0, Cited by 0] [Section 238] [Entire Act]

State of Punjab - Subsection

Section 238(10) in Punjab Jail Manual, 1996

(10)The Inspector-General may grant a reward not exceeding Rs. 1000 to any person other than an officer of jails Department who furnishes valuable information, e.g., as regards stolen Government property, misconduct of warders, etc.
(b)Additional Establishment of Warders