Bombay High Court
Silverline Technologies Ltd. And Anr vs Rijuta Ghate And Ors on 24 September, 2018
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2908 OF 2005
Silverline Technologies Ltd. And Anr. ....Petitioner
V/S
Nayana Gaikwad And Ors. ....Respondent
WITH CR. WRIT PETITION NO. 2909 OF 2005 Silverline Technologies Ltd. And Anr. ....Petitioner V/S Rijuta Ghate And Ors. ....Respondent Smt. Shobhna Gopal For Petitioner Mr.Amit Palkar, App for State.
CORAM : A.S. GADKARI, J
DATE : 24th September, 2018
P.C. :
At the request of learned advocate for the petitioners , Stand over to 15/10/2018.
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