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Malco Energy Limited vs Senior Divisional Engineer on 3 October, 2023

     ITEM NO.70                       REGISTRAR COURT. 1            SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


     BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                   No(s).   15872/2023

     MALCO ENERGY LIMITED                                                Petitioner(s)

                                                    VERSUS

     SENIOR DIVISIONAL ENGINEER & ORS.                                   Respondent(s)

     (IA No.129765/2023-CONDONATION OF DELAY IN FILING and IA
     No.129768/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.129771/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date: 03-10-2023 This petition was called on for hearing today.



     For Petitioner(s)

                                      Mr. Ishaan George, AOR
                                      Mr. Ishaan George.aor.,dr. Rukma George. Adv.,
                                      Mr.archit Jain .adv.,, Adv.


     For Respondent(s)

                                       Mr. Amrish Kumar, AOR
                                       Mr. Nring Chamwibo Zeliang, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has filed counter affidavit.

Service is complete on respondent Nos.2-4 but none has entered appearance.

Registry to process the matter for listing before the Signature Not Verified Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar