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Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 4 August, 2025

1 MCRC-15313-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 15313 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 04-08-2025 Shri Arvind Singh Yadav, learned counsel for applicant. Mrs. Ankita Mathur, learned PP for the State.

As prayed by learned counsel for applicant, list this case in the week commencing 18.08.2025.

(RAJESH KUMAR GUPTA ) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 8/5/2025 10:23:46 AM