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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(3)The other covers shall be opened one after another and as each cover is opened, the Returning Officer shall first scrutinise the declaration in Form - XVII contained therein.