Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 43 in The Orissa Irrigation Rules, 1961 43. Rates for lift irrigation provided at the expense of owner or occupier. - [Section 28] - Compulsory basic water-rate under the third proviso to Section 28 shall be charged at half such rates.
