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[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(8)(ii) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(ii)an officer or other employee of the Nationalised Bank, if he is a Director [referred to in clause (e) or clause (f) of sub-section (3) of section 9 of the Act.] [Substituted by S.O. 290(E), dated 3.4.1995 (w.e.f. 3.4.1995).]