Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 78A(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (1)No employee shall indulge in, any act of sexual harassment of any women employee at the work place.
