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[Cites 0, Cited by 0] [Section 83B(1)] [Section 83B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83B(1)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)who misuses the properties of the society in contravention of the provisions of the Act and the rules made thereunder or the bye-laws of the society has done so, for his personal benefit;