Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 16 in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971 16. Disposal of resumed land. - Any land resumed under condition (e), in rule 15 may be disposed of in accordance with the provisions of rules in this Part.
