Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 48 in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017 48. Repeal of Ordinance No. 6 of 2016. - The Andhra Pradesh Tourism, Culture and Heritage Board Ordinance, 2016 is here by repealed.First Schedule(see Section 3)Proceedings
