Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Maharashtra - Subsection Section 77(7) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (7)The police shall strictly adhere to the guidelines of the Supreme Court of India and High Courts while dealing with a juvenile/child.
