Gujarat High Court
Sun Pharmaceutical Industries Ltd vs Deputy Commissioner Of on 17 June, 2013
Bench: M.R. Shah, Sonia Gokani
SUN PHARMACEUTICAL INDUSTRIES LTD....Petitioner(s)V/SDEPUTY COMMISSIONER OF INCOME TAX....Respondent(s) C/SCA/2965/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 2965 of 2013 ================================================================ SUN PHARMACEUTICAL INDUSTRIES LTD....Petitioner(s) Versus DEPUTY COMMISSIONER OF INCOME TAX....Respondent(s) ================================================================ Appearance: MR B S SOPARKAR, ADVOCATE for the Petitioner(s) No. 1 MRS MAUNA M BHATT, ADVOCATE for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE M.R. SHAH and HONOURABLE MS JUSTICE SONIA GOKANI Date : 17/06/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) S.O. to 8th July, 2013.
Copy of the Affidavit-in-reply, if any, shall be given to the learned counsel appearing on behalf of the petitioner on or before 21st June, 2013 and the Affidavit-in-reply, if any, shall be filed in the registry on or before the next date. Registry is also directed to notify Special Civil Application Nos.2966 and 3013 of 2013, which are reported to be filed for other Assessment Years raising identical issue, so that all the matters on the point can be heard, decided and disposed of together.
(M.R.SHAH, J.) (MS SONIA GOKANI, J.) Rafik Page 2 of 2