Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(b) in Indira Kala Sangit Vishwavidyalaya Act, 1956 (b)to hold examinations and grant degrees to, and confer other academic distinctions on, such persons as may be considered suitable therefor;
