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State of Telangana - Section

Section 39 in Telangana Irrigation Act, 1357 F.

39. Construction and repair of tanks kuntas and bunds prohibited.

- Save in the prescribed manner, no tank or kunta or bund shall be constructed on a cross-drainage specified in section 38, nor shall any breached tank, kunta or bund be repaired, nor shall any existing tank, kunta or bund be extended or raised without the order in writing of the Government.